Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(ii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 (ii)No employee other than mentioned in clause (i) shall resign a post unless he has given/gives 30 days clear notice or salary in lieu thereof.
