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State of Uttar Pradesh - Section

Section 9 in U.P. Licences for the Possession of Undenatured Spirit, Bhang and other Excisable Articles for Medicinal and Toilet Preparation Purpose Rules, 2019

9. Power to issue instructions.

- The Excise Commissioner may from time to time issue instructions regarding online registration, Geo Tagging, renewal and uploading of Certificate and documents, use of track and trace system and for all other supplementary matters arising out of these rules.Form FL-48[See Rule 3(5)]Application for licence for possession of undenatured spirit. Bhang and other excisable articles for medicinal and toilet preparations purposes under the Uttar Pradesh Licences for the Possession of Undenatured Spirit. Bhang and other Excisable Articles for Medicinal and Toilet Preparation Purposes Rules, 2019.(Delete the letters and words not applicable)ToThe Excise Commissioner,Uttar Pradesh, Prayagraj.Sir,I/We ....................................................................................... R/o ....................................................District.........................am/are the authorised representative of.........................................which is engaged/intends to engage in undenatured spirit, Bhang and other excisable based medicinal and toilet preparations purposes under the Uttar Pradesh Licences for the Possession of Undenatured Spirit, Bhang and other Excisable Articles for Medicinal and Toilet Preparation Purposes Rules, 2019.So you are requested to kindly grant licence/renew the licence enclosed herewith to possess undenatured spirit and/or Bhang or any excisable article in favour of my/our unit for the financial year ending on 31st March. 20...............