Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Tripura - Subsection Section 63(g) in Tripura Value Added Tax Rules, 2005 (g)all the fees payable under the Act or Rules shall be paid in Court Fee stamps.
