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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(2)(b) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(b)the terms and conditions of appointment, including salary and allowances, of the directions referred to in clause (f) of sub-section (1) of section 7;