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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(m) in National Institute of Design Act, 2014

(m)[ "Society" means any of the societies registered under the Societies Registration Act, 1860, and mentioned in column (3) of the Schedule;] [Substituted by Act No. 38 of 2019, dated 29.11.2019.]