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National Green Tribunal

Court On Its Own Motion vs State Of Karnataka on 3 February, 2023

Author: Adarsh Kumar Goel

Bench: Adarsh Kumar Goel

Item No. 01                                                     Court No. 1

               BEFORE THE NATIONAL GREEN TRIBUNAL
                   PRINCIPAL BENCH, NEW DELHI


                      Review Application No. 03/2023
                                      In
                     Original Application No.125/2017
                             (I.A. No. 26/2023)

Court on its own Motion                                         Applicant

                                  Versus
State of Karnataka
                                                                Respondent

                                  ---------


Bangalore Apartment Federation:                            Review Applicant


Date of hearing:    03.02.2023


CORAM:        HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
              HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER
              HON'BLE PROF. A. SENTHIL VEL, EXPERT MEMBER

                   IN CHAMBER BY CIRCULATION


                                  ORDER

List in open court on 03.03.2023.

Counsel for the review applicant and those who appeared at the time of last order be informed by email.

Adarsh Kumar Goel, CP Sudhir Agarwal, JM Prof. A. Senthil Vel, EM February 03, 2023 A 1