National Green Tribunal
Court On Its Own Motion vs State Of Karnataka on 3 February, 2023
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No. 01 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Review Application No. 03/2023
In
Original Application No.125/2017
(I.A. No. 26/2023)
Court on its own Motion Applicant
Versus
State of Karnataka
Respondent
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Bangalore Apartment Federation: Review Applicant
Date of hearing: 03.02.2023
CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER
HON'BLE PROF. A. SENTHIL VEL, EXPERT MEMBER
IN CHAMBER BY CIRCULATION
ORDER
List in open court on 03.03.2023.
Counsel for the review applicant and those who appeared at the time of last order be informed by email.
Adarsh Kumar Goel, CP Sudhir Agarwal, JM Prof. A. Senthil Vel, EM February 03, 2023 A 1