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Union of India - Section

Section 33 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

33.

-7415.39A change to sub-heading 7415.33 through 7415.39 from any other heading.
7418.20A change to sub-heading 7418.20 from any other heading.