Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] International Treaty - Section Section 4 in Extradition Treaty between the Government of the Republic of India and the Government of the Kingdom of Bahrain 4. If the offence has been the subject of a final judgement in the requested State.
