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State of Odisha - Section

Section 18 in The Orissa Mining and Geology Service Rules, 1976

18.

Subject to the provisions of Sub-rule (2) of Rule 17, an officer on probation, after the completion of the period of his probation to the satisfaction of the Government shall be confirmed, if there is vacancy against any permanent post in the Wing of the service to which he has been recruited, and if has passed the prescribed Departmental Examination completely and has undergone training in Foundation Course :Provided that Government may exempt any officer from taking a training in Foundation Course in consideration of his experience in administrative matters.Part-VI Increments, crossing of efficiency bar and seniority