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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in The Tamil Nadu State Agricultural Council Act, 2009

(3)The Secretary, Officers and other employees of the Council shall be deemed to be public servants within the meaning of Section 21 of the Indian Penal Code (Central Act XLV of 1860).