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State of Gujarat - Section

Section 1 in Gujarat Irrigation and Drainage Act, 2013

1. Short title, extent commencement and application.

(1)This Act may be called the Gujarat Irrigation and Drainage Act, 2013.
(2)It extends to the whole of the State of Gujarat.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
(4)It shall apply to all the works constructed or maintained relating to irrigation by the State Government, State Government Institutions and Grant-in-Aid Institutions of the State and includes all services rendered thereof.