Jharkhand High Court
Adarsh Sahkari Grih Nirman Samiti ... vs The State Of Jharkhand & Another on 14 February, 2020
Author: B.B. Mangalmurti
Bench: B.B. Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No.2365 of 2010
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Adarsh Sahkari Grih Nirman Samiti Limited & Another .... .... .... Petitioners Versus The State of Jharkhand & Another .... .... .... Respondents CORAM : HON'BLE MR. JUSTICE B.B. MANGALMURTI For the Petitioners : Mr. Sameer Saurabh, Advocate For the Respondents : Ms. Chandra Prabha, S.C. I
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05/14.02.2020 Learned counsel for the petitioners submitted that he will file response to the counter affidavit for which he prayed two weeks' time.
Prayer is allowed.
List this case after two weeks.
(B.B. Mangalmurti, J.) Anit