Orissa High Court
In Re Death Of Sanitation Workers vs Chief Secretary And Others ... Opposite ... on 2 September, 2021
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.14589 of 2021
In Re Death of Sanitation Workers .... Petitioner
Mrs.Pami Rath
Mr.B.P.Tripathy
Amicus Curiae
-versus-
Chief Secretary and others ... Opposite Parties
Mr.S.N.Das, ASC
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY
ORDER
02.09.2021 Order No.
6. 1. The Amicus Curiae has filed notes relating to both the affidavits of the State Government as well as the affidavits filed by the B.M.C., C.M.C. and WATCO, copies of which have been served on Opposite Parties 1 to 4 be also served on other counsel before the next date.
2. List on 30th October, 2021 with the consent of the parties.
3. An urgent certified copy of this order be issued as per Rules.
(Dr. S. Muralidhar) Chief Justice ( B.P. Routray) Judge C.R. Biswal