Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(xxix) in The Rabindra Mukta Vidyalaya Act, 2001

(xxix)to prepare and maintain accounts and other records and to prepare an annual statement of accounts (including the balance sheet) of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] in such form as may be prescribed by rules by the State Government;