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State of Bihar - Section

Section 11 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

11. Level of court-yard and open space.

- Where there are no other means of drainage every interior courtyard of a building for residential purposes and every open space provided under Rule 22 shall be raised at least six inches above the level of the centre of the nearest road, not being an embankment, so as to admit of easy drainage into the road.