Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 26 August, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~33 to 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(33)+ FAO(OS) (COMM) 173/2022 & CM APPL. 30294/2022, CM
APPL. 30295/2022
GODADDY.COM LLC .....Appellant
Through: Mr.Darpan Wadhwa, Sr. Adv.
with Mr.Alipak Banerjee,
Ms.Shweta Sahu, Mr.Parva
Khare & Mr.Brijesh Ujjainwal,
Advs
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
Through: Ms.Tanya Varma &
Ms.Ruchika Yadav, Advs
Mr.Vijay Joshi & Mr.Shubham
Chaturvedi, Advs for UOI
(34)+ FAO(OS) (COMM) 174/2022 & CM APPL. 30300/2022, CM
APPL. 30301/2022
ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
.....Appellants
Through: Mr.Alipak Banerjee,
Ms.Shweta Sahu, Mr.Parva
Khare & Mr.Brijesh Ujjainwal,
Advs
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
Through: Ms.Tanya Varma &
Ms.Ruchika Yadav, Advs
Mr.Vijay Joshi & Mr.Shubham
Chaturvedi, Advs for UOI
(35)+ FAO(OS) (COMM) 209/2022 & CM APPL. 35847/2022, CM
APPL. 35849/2022
SNAPDEAL LIMITED .....Appellant
Through: Ms.Tanya Varma &
Ms.Ruchika Yadav, Advs
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/08/2025 at 22:46:53
GODADDY.COM, LLC AND OTHERS .....Respondents
Through: Mr.Ripudaman Bhardwaj,
CGSC for UOI with
Mr.Kushagra Kumar &
Mr.Amit Kumar Rana, Advs
(36)+ RFA(OS)(COMM) 3/2024 & CM APPL. 4887/2024
GODADDY.COM LLC .....Appellant
Through: Ms.Mrinal Ojha, Mr.Debarshi
Dutta, Mr.Arjun Mookerjee,
Mr.Nikhil Gupta, Mr.Yogesh
Singh & Ms.Nikita Rathi, Advs
versus
SPORTA TECHNOLOGIES PVT.LTD. & ORS.
.....Respondents
Through: Mr.Rohan Krishna Seth, Adv
(37)+ FAO(OS) (COMM) 270/2023 & CM APPL. 63992/2023
GODADDY.COM LLC .....Appellant
Through: Mr.Darpan Wadhwa, Sr. Adv.
with Mr.Alipak Banerjee,
Ms.Shweta Sahu, Mr.Parva
Khare & Mr.Brijesh Ujjainwal,
Advs
versus
SONY INTERACTIVE ENTERTAINMENT INC.
.....Respondent
Through: Ms.Saif Khan & Mr.Prajjwal
Kushwaha, Advs for R-1
(38)+ FAO(OS) (COMM) 279/2023 & CM APPL. 66338/2023
GODADDY COM LLC .....Appellant
Through: Ms.Mrinal Ojha, Mr.Debarshi
Dutta, Mr.Arjun Mookerjee,
Mr.Nikhil Gupta, Mr.Yogesh
Singh & Ms.Nikita Rathi, Advs
versus
JOCKEY INTERNATIONAL INC AND ORS .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/08/2025 at 22:46:53
Through:
Ms.Anuparna Chatterjee, Adv
for R-11
(39)+ FAO(OS) (COMM) 33/2024 & CM APPL. 11711/2024
GODADDY.COM LLC .....Appellant
Through: Ms.Mrinal Ojha, Mr.Debarshi
Dutta, Mr.Arjun Mookerjee,
Mr.Nikhil Gupta, Mr.Yogesh
Singh & Ms.Nikita Rathi, Advs
versus
JOCKEY INTERNATIONAL INC & ORS. .....Respondents
Through: Ms.Anuparna Chatterjee, Adv
for R-9
(40)+ FAO(OS) (COMM) 14/2024 & CM APPL. 5483/2024
GODADDY.COM LLC .....Appellant
Through: Ms.Mrinal Ojha, Mr.Debarshi
Dutta, Mr.Arjun Mookerjee,
Mr.Nikhil Gupta, Mr.Yogesh
Singh & Ms.Nikita Rathi, Advs
versus
COLGATE PALMOLIVE COMPANY AND ORS
.....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 26.08.2025 At the request of the learned counsels for the parties, re-list on 5th and 6th January, 2026.
NAVIN CHAWLA, J MADHU JAIN, J AUGUST 26, 2025/rv/ik This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2025 at 22:46:53