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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 26 August, 2025

Author: Navin Chawla

Bench: Navin Chawla

                  $~33 to 40
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                  (33)+ FAO(OS) (COMM) 173/2022 & CM APPL. 30294/2022, CM
                        APPL. 30295/2022
                        GODADDY.COM LLC                          .....Appellant
                                        Through: Mr.Darpan Wadhwa, Sr. Adv.
                                                 with Mr.Alipak Banerjee,
                                                 Ms.Shweta Sahu, Mr.Parva
                                                 Khare & Mr.Brijesh Ujjainwal,
                                                 Advs
                                        versus
                        SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
                                        Through: Ms.Tanya Varma &
                                                 Ms.Ruchika Yadav, Advs
                                                 Mr.Vijay Joshi & Mr.Shubham
                                                 Chaturvedi, Advs for UOI

                  (34)+ FAO(OS) (COMM) 174/2022 & CM APPL. 30300/2022, CM
                        APPL. 30301/2022
                        ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
                                                                  .....Appellants
                                        Through: Mr.Alipak Banerjee,
                                                 Ms.Shweta Sahu, Mr.Parva
                                                 Khare & Mr.Brijesh Ujjainwal,
                                                 Advs
                                        versus
                        SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
                                        Through: Ms.Tanya Varma &
                                                 Ms.Ruchika Yadav, Advs
                                                 Mr.Vijay Joshi & Mr.Shubham
                                                 Chaturvedi, Advs for UOI

                  (35)+ FAO(OS) (COMM) 209/2022 & CM APPL. 35847/2022, CM
                        APPL. 35849/2022
                        SNAPDEAL LIMITED                       .....Appellant
                                        Through: Ms.Tanya Varma &
                                                 Ms.Ruchika Yadav, Advs
                                        versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/08/2025 at 22:46:53
                         GODADDY.COM, LLC AND OTHERS           .....Respondents
                                    Through: Mr.Ripudaman Bhardwaj,
                                                CGSC for UOI with
                                                Mr.Kushagra Kumar &
                                                Mr.Amit Kumar Rana, Advs
                  (36)+ RFA(OS)(COMM) 3/2024 & CM APPL. 4887/2024
                        GODADDY.COM LLC                           .....Appellant
                                    Through: Ms.Mrinal Ojha, Mr.Debarshi
                                                Dutta, Mr.Arjun Mookerjee,
                                                Mr.Nikhil Gupta, Mr.Yogesh
                                                Singh & Ms.Nikita Rathi, Advs
                                    versus
                        SPORTA TECHNOLOGIES PVT.LTD. & ORS.
                                                                .....Respondents
                                    Through: Mr.Rohan Krishna Seth, Adv

                  (37)+ FAO(OS) (COMM) 270/2023 & CM APPL. 63992/2023
                        GODADDY.COM LLC                        .....Appellant
                                     Through: Mr.Darpan Wadhwa, Sr. Adv.
                                                with Mr.Alipak Banerjee,
                                                Ms.Shweta Sahu, Mr.Parva
                                                Khare & Mr.Brijesh Ujjainwal,
                                                Advs
                                     versus
                        SONY INTERACTIVE ENTERTAINMENT INC.
                                                               .....Respondent
                                     Through: Ms.Saif Khan & Mr.Prajjwal
                                                Kushwaha, Advs for R-1

                  (38)+ FAO(OS) (COMM) 279/2023 & CM APPL. 66338/2023
                        GODADDY COM LLC                          .....Appellant
                                     Through: Ms.Mrinal Ojha, Mr.Debarshi
                                                Dutta, Mr.Arjun Mookerjee,
                                                Mr.Nikhil Gupta, Mr.Yogesh
                                                Singh & Ms.Nikita Rathi, Advs

                                         versus
                            JOCKEY INTERNATIONAL INC AND ORS .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/08/2025 at 22:46:53
                                                           Through:
                                                Ms.Anuparna Chatterjee, Adv
                                                for R-11
                  (39)+ FAO(OS) (COMM) 33/2024 & CM APPL. 11711/2024
                        GODADDY.COM LLC                        .....Appellant
                                     Through: Ms.Mrinal Ojha, Mr.Debarshi
                                                Dutta, Mr.Arjun Mookerjee,
                                                Mr.Nikhil Gupta, Mr.Yogesh
                                                Singh & Ms.Nikita Rathi, Advs
                                     versus
                        JOCKEY INTERNATIONAL INC & ORS. .....Respondents
                                     Through: Ms.Anuparna Chatterjee, Adv
                                                for R-9

                  (40)+ FAO(OS) (COMM) 14/2024 & CM APPL. 5483/2024
                        GODADDY.COM LLC                        .....Appellant
                                      Through: Ms.Mrinal Ojha, Mr.Debarshi
                                                 Dutta, Mr.Arjun Mookerjee,
                                                 Mr.Nikhil Gupta, Mr.Yogesh
                                                 Singh & Ms.Nikita Rathi, Advs
                                      versus
                        COLGATE PALMOLIVE COMPANY AND ORS
                                                               .....Respondents
                                      Through:
                        CORAM:
                        HON'BLE MR. JUSTICE NAVIN CHAWLA
                        HON'BLE MS. JUSTICE MADHU JAIN
                                      ORDER

% 26.08.2025 At the request of the learned counsels for the parties, re-list on 5th and 6th January, 2026.

NAVIN CHAWLA, J MADHU JAIN, J AUGUST 26, 2025/rv/ik This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2025 at 22:46:53