Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 54(2)] [Section 54] [Entire Act] Union of India - Subsection Section 54(2)(k) in The Air (Prevention And Control Of Pollution) Act, 1981 (k)the manner in which any area or areas may be declared as air pollution control area or areas under sub-section (1) of section 19;