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Punjab-Haryana High Court

The State Of Haryana And Another vs Smt. Dhanno And Others on 6 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                      R.F.A. NO. 1921 OF 2011 (O & M)
                                       (L.A.C. NO. 10 OF 2009)

The State of Haryana and another
                                                         ........Appellants

                    Versus

Smt. Dhanno and others
                                                        .....Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL


Present : Mr. D. D. Gupta, Additional Advocate General, Haryana


RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1917 of 2011, titled as The State of Haryana and another Versus Smt. Ramali and others.




6.4.2011                                       (RAJESH BINDAL)
aj                                                 JUDGE