Punjab-Haryana High Court
The State Of Haryana And Another vs Smt. Dhanno And Others on 6 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1921 OF 2011 (O & M)
(L.A.C. NO. 10 OF 2009)
The State of Haryana and another
........Appellants
Versus
Smt. Dhanno and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. D. D. Gupta, Additional Advocate General, Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1917 of 2011, titled as The State of Haryana and another Versus Smt. Ramali and others.
6.4.2011 (RAJESH BINDAL) aj JUDGE