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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

NCT Delhi - Subsection

Section 88(1)(c) in The New Delhi Municipal Council Act, 1994

(c)relates to the trade, profession or business carried on within the land or building upon or over which such advertisement is exhibited or to any sale or letting of such land or building or any effects therein or to any sale, entertainment or meeting to be held on or upon or in the same; or