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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(2)(a) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

(a)"Act" means the Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act. 1960 (U.P. Act No. XVII of 1960);