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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(iv) in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002

(iv)for clause (g), the following clause shall be substituted, namely:-' (g)" medical geneticist" includes a person who possesses a degree or diploma in genetic science in the fields of sex selection and pre- natal diagnostic techniques or has experience of not less than two years in any of these fields after obtaining-