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State of Odisha - Section

Section 61 in The Orissa Veterinary Council Rules, 1997

61. Maintenance of Registrar.

- The following registers in appropriate forms as contained in the Orissa General Finance Rules shall be maintained by the State Council, namely :
(1)The Cash Book
(2)The Classified Abstract
(3)The Register of Securities
(4)The Register of Stock and Furniture
(5)The Register of Stock of Cheque Books
(6)The Register of Leave, Provident Fund and Pension contributions
(7)The Register of permanent advances
(8)Annual Accounts, and
(9)Any other Account Register