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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttarakhand - Subsection

Section 30(2)(i) in Uttarakhand Medical Council Act, 2002

(i)prescribing the form of application for provisional registration, fee payable for such registration and prescribing form of certificate of provisional registration under section 18;