Madhya Pradesh High Court
Kamlesh Prajapati (Prajapat) vs The State Of Madhya Pradesh on 9 August, 2021
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 MCRC-29648-2021 The High Court Of Madhya Pradesh MCRC-29648-2021 (KAMLESH PRAJAPATI (PRAJAPAT) Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Indore, Dated : 09-08-2021 Heard through Video Conferencing. Shri Yogesh Jaiswal, learned counsel for the applicant. Ms. H. Soni, learned Public Prosecutor for the non-applicant No.1- State.
List along with MCRC No.35217/2021.
(SHAILENDRA SHUKLA)
JUDGE
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Date: 2021.08.09
17:42:12 IST