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Madhya Pradesh High Court

Kamlesh Prajapati (Prajapat) vs The State Of Madhya Pradesh on 9 August, 2021

Author: Shailendra Shukla

Bench: Shailendra Shukla

1 MCRC-29648-2021 The High Court Of Madhya Pradesh MCRC-29648-2021 (KAMLESH PRAJAPATI (PRAJAPAT) Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Indore, Dated : 09-08-2021 Heard through Video Conferencing. Shri Yogesh Jaiswal, learned counsel for the applicant. Ms. H. Soni, learned Public Prosecutor for the non-applicant No.1- State.

List along with MCRC No.35217/2021.





                                                                                                 (SHAILENDRA SHUKLA)
                                                                                                        JUDGE


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                       Date: 2021.08.09
                       17:42:12 IST