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[Cites 0, Cited by 0] [Section 458] [Entire Act]

Bombay Presidency - Subsection

Section 458(19) in The Bombay Provincial Municipal Corporations Act, 1949

(19)regulating in any particular not specifically provided for in this Act conservancy and sanitation, the destruction of rodents and other vermin, preventive and remedial measures against mosquitoes, flies and other insect pests;