Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jharkhand - Subsection

Section 29(1) in Jharkhand Municipal Act, 2011

(1)The Mayor, Chairperson, Deputy Mayor and Vice Chairperson shall assume office after taking the oath of secrecy in the following form:-"I, ................, having been elected as ....................in the municipal area of ...............do swear in the name of God/ solemnly affirm that I will not directly or indirectly communicate or reveal to any person or persons any matter which shall be brought under my consideration or shall become known to me as the presiding officer except as may be required for the due discharge of my duties".