Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 13 in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

13. Grant or refusal of licence

- On receipt of application under rule, the Director may grant a licensee in Form II or, if he is satisfied that the licensee asked for should not be granted, he may after recording the reasons therefor refuse to grant a licence.