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Delhi High Court - Orders

Harbans Lal Sachdeva And Ors vs Union Of India And Anr on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~5
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 8948/2018 & CM APPL. 34379/2018
      HARBANS LAL SACHDEVA AND ORS.                ..... Petitioners
                       Through Mr Ashima Mandla, Mr Abhishek Arora,
                       Advocates.

                       versus

      UNION OF INDIA AND ANR.                   ..... Respondents
                    Through Mr Rahul Sharma, Advocate for R1 and
                    R2.

      CORAM:
      HON'BLE MR. JUSTICE VIBHU BAKHRU
                   ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv