Delhi High Court - Orders
Harbans Lal Sachdeva And Ors vs Union Of India And Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8948/2018 & CM APPL. 34379/2018
HARBANS LAL SACHDEVA AND ORS. ..... Petitioners
Through Mr Ashima Mandla, Mr Abhishek Arora,
Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through Mr Rahul Sharma, Advocate for R1 and
R2.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv