Section 19(3) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
(3)The provisions of sub-rules (1) and (2) regarding the shifting of students shall also apply to students admitted to a provisionally recognised Veterinary College, Letter of Permission granted to which is not renewed or which is refused final recognition by the Central Government.
