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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1)(iii) in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

(iii)the Commissioner of Health, Medical Services, Medical Education and Research, Gujarat State, or an officer of Health and Family Welfare Department holding equivalent post, to be nominated by the State Government ex-officio, who shall be the Member-Secretary of the Committee;