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[Cites 0, Cited by 19] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(e) in The National Council For Teacher Education Act, 1993

(e)lay down norms for any specified category of courses or training in teacher education, including the minimum eligibility criteria for admission thereof, and the method of selection of candidates, duration of the course, course contents and mode of curriculum;