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R.N. Gupta, Technical Education ... vs All India Council Of Technical ... on 26 November, 2014

Author: K.Kannan

Bench: K.Kannan

                                             IN THE HIGH COURT OF PUNJAB & HARYANA
                                                          AT CHANDIGARH

                                                                            CWP No.18070 of 2000
                                                                            DATE OF DECISION : 26.11.2014

                  Dr. R.N.Gupta Technical Education Society & anr.

                                                                                            ..... Petitioners
                                                                    Vs.

                  All India Council for Technical Education & ors.

                                                                                            .....Respondents

                  CORAM :- HON'BLE MR.JUSTICE K.KANNAN

                  Present :-                     None for the petitioner.

                                                 Mr.Roopak Bansal, AAG, Haryana.

                  K. KANNAN, J.(ORAL)

The counsel says that the writ petition has become infructuous and seeks for disposal as such.

Disposed of as infructuous.

                  26.11.2014                                                          (K. KANNAN)
                  rimpal                                                                 JUDGE




RIMPAL RANI
2014.11.29 10:49

I attest to the accuracy and integrity of this document Punjab and Haryana High Court, Chandigarh