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[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 127(2)(ii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(ii)The Government may, by notification, make such provisions as appears to it to be necessary or expedient-