Delhi High Court - Orders
Dr. Zameerudin Qureshi vs East Delhi Municipal Corporation & Anr on 27 September, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~A-41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1902/2015
DR. ZAMEERUDIN QURESHI ..... Petitioner
Through Ms.Bhawana Pandey, Adv. for
Mr.Rajat Aneja, Adv.
versus
EAST DELHI MUNICIPAL CORPORATION
& ANR ..... Respondents
Through Mr. Pravesh Thakur, Adv. for R-1.
Mr.A.S.Chandhiok, Sr. Adv. with Md.Qamer Ai,
Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 27.09.2019
CM APPL. 43630/2019
Issue notice.
Learned counsel for the petitioner and respondent No. 1 accept notice. Learned counsel for respondent No. 1 seeks some time to take instructions.
At request, adjourned to 01.11.2019. The next date of 30.09.2019 stands cancelled.
JAYANT NATH, J SEPTEMBER 27, 2019 rb