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Delhi High Court - Orders

Dr. Zameerudin Qureshi vs East Delhi Municipal Corporation & Anr on 27 September, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~A-41
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 1902/2015

      DR. ZAMEERUDIN QURESHI                 ..... Petitioner
                   Through    Ms.Bhawana Pandey, Adv. for
                   Mr.Rajat Aneja, Adv.

                         versus

      EAST DELHI MUNICIPAL CORPORATION
      & ANR                                     ..... Respondents
                   Through     Mr. Pravesh Thakur, Adv. for R-1.
                   Mr.A.S.Chandhiok, Sr. Adv. with Md.Qamer Ai,
                   Adv. for R-2.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

                         ORDER
%                        27.09.2019

CM APPL. 43630/2019
      Issue notice.

Learned counsel for the petitioner and respondent No. 1 accept notice. Learned counsel for respondent No. 1 seeks some time to take instructions.

At request, adjourned to 01.11.2019. The next date of 30.09.2019 stands cancelled.

JAYANT NATH, J SEPTEMBER 27, 2019 rb