Section 7 in The Punjab Ministers Travelling Allowance Rules, 1953
7.
A Minister may while on tour, draw daily allowance at the rate of [three hundred rupees in addition to the above payments.] [Substituted vide Legislative Supplement Part III dated 9.9.1998.]Provided that -(i)the daily allowance for the days of departure from and arrival at headquarters shall be such as provided under rules 3(e) and 4(2);(ii)in the case of a Minister, who is treated as a State Guest during an official visit outside the State of Punjab, his daily allowance shall be limited to one-fourth, if he is provided free board and lodging officially and one-half, if he is charged either for board or for lodging.
