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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(7) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

(7)[ Before making any seizure under sub-section (3) or under sub-section (6), the Inspector about to make, the seizure shall call upon two or more responsible persons of the locality in winch, the seizure is made, to attend and witness the seizure and may issue an order in writing to them or to any of them, so to do.