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[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Assam - Subsection

Section 89(2)(b) in Assam Panchayat Act, 1994

(b)Provide for carrying out any work or measure likely to promote the health, safely, education, comfort, convenience, social or economic or cultural well being of the inhabitants of the district.