Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Madhya Pradesh - Subsection Section 29(3) in The M.P. Factories Rules, 1962 (3)No part of the wet-bulb shall be within 76 millimetres from the dry-bulb or less than 28 millimetres from the surface of the water in the reservoir, and the water reservoir shall be below it, on the side of it away from the dry-bulb.
