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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan State Commission for Backward Classes Act, 2017

(1)The Commission shall examine requests for inclusion of any class of citizens in the category of respective backward class as per terms of reference specified by the State Government and hear complaints of over-inclusion or under-inclusion in any category of backward class and make recommendations thereon to the State Government.