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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(4) in The Orissa Statistics and Economics Service Rules, 1979

(4)The Principal, Statistical Training Institute under the Directorate of Economics and Statistics shall act as ex officio Member-Secretary of the Board.] [Substituted vide Orissa Gazette Extraordinary No. 1614/1989.]