Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 616] [Entire Act] State of Odisha - Subsection Section 616(c) in The Orissa Estates Abolition Rules, 1952 (c)An application in Form No. O.T.C. 65 where such application has not been received.