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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(6)(i) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

(i)Nme of the individual or the organization, postal address, service connection number, tariff category, telephone number, fax number and the E-mail address (if any) of the complainant;