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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2) in The Orissa Development Authorities Rules, 1983

(2)Every advertisement published under Sub-rule (1) shall contain the resolution of the Authority in respect of the declaration under Section 23 and shall announce that a copy of the plan of the area proposed to be included in the town planning scheme is kept open for inspection of the public at the head office of the Authority during office hours.