Section 8(7)(e) in Uttrarakhand Waqf Rules, 2017

[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

(e)to fix -

(i)the date of election;

(ii)the last date for receipt of nomination;

(iii)the date of scrutiny of nomination and publication of list of candidates validly nominated;

(iv)the last date and hour for withdrawal of candidature;

(v)the date of publication of the final list;

(vi)the date and hour for poll;

(vii)the date and hour of scrutiny and counting of votes.

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