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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(3) in The Chhattisgarh Co-operative Societies Rules, 1962

(3)[ A financing bank/ a co-operative society may lend money to individual members in accordance with the rules approved by the Registrar in this behalf.] [Substituted by notification No. F-5-4-SS-XV-1, dated 28-6-88.]