Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 20 in Uttaranchal University Act, 2012 20. Other Officers. - The manner of appointment, terms and conditions of services and powers and duties of the other officers of the University shall be such as may be prescribed.Chapter-1V Provisions for Permanent Residents of Uttarakhand
