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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Himachal Pradesh - Subsection

Section 133(1)(b) in Himachal Pradesh Co-Operative Societies Rules, 1971

(b)specify the name and address of the appellant and also the name and address of the respondent or the opponent, as the case may be ;