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Securities And Exchange Board Of India - Section

Section 16 in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

16. Extinguishment of certificates.-

(1)Subject to the provisions of sub-regulations (2), the provisions of regulation 12 pertaining to extinguishment of certificates shall be applicable mutatis mutandis.
(2)The company shall complete the verification of acceptances within fifteen days of the pay-out.