Madhya Pradesh High Court
Smt. Ratnabai vs The State Of Madhya Pradesh on 24 January, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1191 of 2023 (SMT. RATNABAI Vs THE STATE OF MADHYA PRADESH) Dated : 24-01-2023 Shri ML Patidar - Advocate for appellant.
Shri Mukesh Kumawat - GA for the State.
Heard on admission. Appeal is admitted for final hearing.
(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified VerifiedDigitally Digitally signed by SAN SOUMYA RANJAN DALAI Date: 2023.01.24 16:10:46 IST