Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(2) in Gujarat Wild Animals and Wild Birds Protection Act, 1963 (2)The procedure (including the quorum) of the Board shall be such as the Board may, by by-laws made in this behalf, determine.Chapter-III - Hunting of Animals and birds
